A K Ghosh And Sons vs State Of West Bengal
2025 Latest Caselaw 3508 Cal/2

Calcutta High Court

A K Ghosh And Sons vs State Of West Bengal on 16 December, 2025

Author: Debangsu Basak

Bench: Debangsu Basak

OCD-3
                             AD-COM/1/2024
                            WITH CS/103/1999

                    IN THE HIGH COURT AT CALCUTTA
                       Commercial Appellate Division
                              Original Side


                                      A K GHOSH AND SONS.

                                                -VERSUS-

                                      STATE OF WEST BENGAL
BEFORE :
THE HON'BLE JUSTICE DEBANGSU BASAK
             And
THE HON'BLE JUSTICE MD. SHABBAR RASHIDI
Date : 16th December, 2025.
                                                                        Appearance:
                                                               Mr. Pranit Bag, Adv.
                                                  Mr. Ashis Kumar Mukherjee, Adv.
                                                         Mr. Sourabh Prasad, Adv.
                                                           Mr. Akash Munshi, Adv.
                                                                ...for the appellant.

                                                        Mr. Dhruba Ghosh, Sr. Adv.
                                                        Ms. Nilanjana Adhya, Adv.
                                                           Mr. Paritosh Sinha, Adv.
                                                         Mr. Arindam Mondal, Adv.
                                                            Mr. Altamas Alim, Adv.
                                                         Ms. Swagata Ghosh, Adv.
                                                                     ...for the State.

         The Court :-   Heard learned counsel appearing for the appellant.

Heard learned counsel appearing for the respondent.

Written notes of argument submitted by the respective parties be

taken on record.

Hearing concluded. Judgment reserved.

(DEBANGSU BASAK, J.)

(MD. SHABBAR RASHIDI, J.) A/s.