Abhishek Buchasia vs Mohan General Trading Company
2025 Latest Caselaw 3489 Cal/2

Calcutta High Court

Abhishek Buchasia vs Mohan General Trading Company on 15 December, 2025

ORDER SHEET                                                            OD-59


                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                               ORIGINAL SIDE

                               EC/514/2011
                            ABHISHEK BUCHASIA
                                   VS
                      MOHAN GENERAL TRADING COMPANY

     BEFORE:
     The Hon'ble JUSTICE ANANYA BANDYOPADHYAY

Date: 15th December, 2025.

Mr. K.C Garg, Adv.

Ms. Sunita Agarwal, Adv.

...For the Decree-holder Mr. Pravakar Jana, Adv.

...For the Special Officer

The Court : The report filed by the Special Officer be kept on record.

The learned Registrar, Original Side is to inform the concerned police

station to ensure the personal appearance of the judgment debtor before this

Court on the next date of hearing and file a compliance report to that effect.

The learned Registrar, Original Side is to indicate the addresses of the

judgment debtor as mentioned in the report filed by the Special Officer as well as

in the cause title of the suit in question.

The next date be fixed on 13th January, 2026.

(ANANYA BANDYOPADHYAY, J.)

JM