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Prasenjit Ray And Anr vs Badal Roy And Ors
2025 Latest Caselaw 3485 Cal/2

Citation : 2025 Latest Caselaw 3485 Cal/2
Judgement Date : 15 December, 2025

[Cites 0, Cited by 0]

Calcutta High Court

Prasenjit Ray And Anr vs Badal Roy And Ors on 15 December, 2025

Author: Debangsu Basak
Bench: Debangsu Basak
OD-3
                      IN THE HIGH COURT AT CALCUTTA
                         CIVIL APPELLATE JURISDICTION
                                ORIGINAL SIDE


                                RVWO/41/2025
                               IA NO: GA/1/2025

                           PRASENJIT RAY AND ANR
                                    VS
                             BADAL ROY AND ORS

BEFORE:
The Hon'ble JUSTICE DEBANGSU BASAK
AND
The Hon'ble JUSTICE MD. SHABBAR RASHIDI
Date :December 15, 2025.

                                                                      Appearance:
                                                                 Mr. R. Chatterjee, Adv.
                                                                     Mr. ArijitDey, Adv.
                                                                   ...for the applicants.

                                                              Mr. Alak Kr. Ghosh, Adv.
                                                         Mr. Swapan Kr. Debnath, Adv.
                                                                            ...for KMC.

                                                                 Mr. B. R. Niyogi, Adv.
                                                               Ms. AnanyaNiyogi, Adv.
                                                    ...for respondent nos. 17 to 21 & 24.

The Court: Review applicants seek review of our judgment and order

dated February 25, 2025.

Another review petition was filed seeking review of our judgment and

order dated February 25, 2025. Such review petition was dismissed by our

judgment and order dated September 2, 2025.

In view of the issues involved and as well as in view of the pendency of

the special leave petition directed against our judgment and order dated

September 2, 2025, refusing to review our judgment and order dated February

25, 2025, refusing to review our judgment and order dated February 25, 2025,

it would be appropriate to list the review application in the monthly list of

March, 2026, for the present.

(DEBANGSU BASAK, J.)

(MD. SHABBAR RASHIDI, J.)

KB AR (CR)

 
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