Tractel International Sas vs Tractel Tirfor India (Pvt) Ltd
2025 Latest Caselaw 3480 Cal/2

Calcutta High Court

Tractel International Sas vs Tractel Tirfor India (Pvt) Ltd on 15 December, 2025

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

OIPD-14
                     IN THE HIGH COURT AT CALCUTTA
                                 ORIGINAL SIDE
                     (Intellectual Property Rights Division)


                              IP-COM/43/2024
                           [OLD NO CS/340/2000]
                           IA NO: GA-COM/7/2024

                       TRACTEL INTERNATIONAL SAS
                                   VS
                      TRACTEL TIRFOR INDIA (PVT) LTD.


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 15th December, 2025.

Appearance:

Mr. Debnath Ghosh, Sr. Adv. Mr. Uttam Sharma, Adv.

Mr. Soumabho Ghosh, Adv. Ms. Vrinda Kedia, Adv.

...for the plaintiff

Mr. Abhijit Chatterjee, Sr. Adv.

Mr. Anindya Basu, Adv.

Mr. Kalyan Dutta, Adv.

Mr. Amit Kumar Saha, Adv. ..for the defendant no. 1

The Court: In view of the prayer made on behalf of the parties that the

matter before the Hon'ble Division Bench has been concluded and judgment

has been awaited, let this matter appear in the monthly list of January,

2026.

(RAVI KRISHAN KAPUR, J.)

SK.