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Balmer Lawrie And Company Limited vs Ravishankar Ramchandran And Anr
2025 Latest Caselaw 3468 Cal/2

Citation : 2025 Latest Caselaw 3468 Cal/2
Judgement Date : 16 December, 2025

[Cites 0, Cited by 0]

Calcutta High Court

Balmer Lawrie And Company Limited vs Ravishankar Ramchandran And Anr on 16 December, 2025

ORDER SHEET                                                         OD-77


                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                               ORIGINAL SIDE

                               EC/193/2022
                             IA NO: GA/2/2023
                    BALMER LAWRIE AND COMPANY LIMITED
                                     VS
                    RAVISHANKAR RAMCHANDRAN AND ANR.

     BEFORE:
     The Hon'ble JUSTICE ANANYA BANDYOPADHYAY

Date: 16th December, 2025.

Appearance:

Ms. Sonal Shah, Adv.

Mr. Kushagra Shah, Adv. Ms. Rittiwika Banerjee, Adv.

...For Decree-holder Mr. Soumya Chakraborty, Sr. Adv.(VC) Mr. Debashis Sinha, Adv. Mr. Rishav Ray, Adv.

Mr. Arpan Majhi, Adv.

Mr. Diptomoy Talukder, Adv. Mr. Triptimoy Taukder, Adv. Mr. Abhiraj Tarafdar, Adv. ...For the Judgment Debtor no.2

The Court :- Heard the submission of the learned Advocates representing

both the parties.

The next dates be fixed on 29th January, 2026 and 30th January, 2026 for

further hearing.

(ANANYA BANDYOPADHYAY, J.)

JM

 
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