M/S. Astrex Enterprise Private Limited vs Sunil Kishin Punwani
2025 Latest Caselaw 3464 Cal/2

Calcutta High Court

M/S. Astrex Enterprise Private Limited vs Sunil Kishin Punwani on 16 December, 2025

Author: Aniruddha Roy

Bench: Aniruddha Roy

OCD-14 & 15



                      In The High Court at Calcutta
                          [Commercial Division]
                             Original Side

                           IA NO. GA/1/2021
                         [OLD NO CS/151/2020]
                          In CS-COM/214/2024

              M/S. ASTREX ENTERPRISE PRIVATE LIMITED
                                 Vs
                       SUNIL KISHIN PUNWANI

                                    &

                           IA NO. GA/2/2021
                         [OLD NO CS/151/2020]
                          In CS-COM/214/2024

              M/S. ASTREX ENTERPRISE PRIVATE LIMITED
                                Vs
                       SUNIL KISHIN PUNWANI


BEFORE :
THE HON'BLE JUSTICE ANIRUDDHA ROY

Date : December 16, 2025.

Appearance :

Mr. Chayan Gupta, Adv.

Mr. Samriddha Sen, Adv.

Mr. Kaushik De, Adv.

Mr. Raghav Munshi, Adv.

Ms. Mohini Majumdar, Adv. Ms. Ayelita Ghosh, Adv.

...for the plaintiff

Mr. Suddhasatva Banerjee, Adv. Mr. Sagnik Majumder, Adv. Mr. Aurin Chakraborty, Adv.

...for the defendant

The Court :- Mr. Suddhasatva Banerjee, learned Advocate appearing

for the defendant/applicant has concluded his submissions referring several

judgments.

Mr. Chayan Gupta, learned Advocate appearing for the plaintiff shall

deal with the decisions in his reply.

The matter shall appear under the heading "For Orders" on

December 18, 2025.

(ANIRUDDHA ROY, J.)

Sbghosh

CS-COM/214/2024 A.R.,J