Rajesh Kumar Sadani vs Principal Commissioner Of Customs ...
2025 Latest Caselaw 3451 Cal/2

Calcutta High Court

Rajesh Kumar Sadani vs Principal Commissioner Of Customs ... on 15 December, 2025

Author: Rajarshi Bharadwaj

Bench: Rajarshi Bharadwaj

OD 3
                                 APOT/231/2022
                                IA NO: GA/1/2022
                        IN THE HIGH COURT AT CALCUTTA
                         CIVIL APPELLATE JURISDICTION
                                  ORIGINAL SIDE

                         RAJESH KUMAR SADANI
                                  VS
           PRINCIPAL COMMISSIONER OF CUSTOMS (PORT) AND ORS.


      BEFORE:
      The Hon'ble JUSTICE RAJARSHI BHARADWAJ
                     -AND-
      The Hon'ble JUSTICE UDAY KUMAR
      Date: 15th December, 2025.

                                                                           Appearance:
                                                              Mr. Joydeep Guha, Adv.
                                                         . . .for the respondent no. 5.

The Court: No one appears for the appellant. Heard learned counsel for

the respondent.

Since the legal issue, which is involved in this matter is pending before the

Hon'ble Supreme Court in an appeal arising out of an order passed by this Court

and the Hon'ble Supreme Court had also granted an order of stay of the said

judgment. Therefore, let the matter go out of the list giving liberty to the learned

Advocate on either side to mention the matter for inclusion in the list after the

disposal of the Special Leave Petition.

(RAJARSHI BHARADWAJ, J.)

(UDAY KUMAR, J.) SP/