Tara Properties Private Limited vs Arcl Organics Limited
2025 Latest Caselaw 3450 Cal/2

Calcutta High Court

Tara Properties Private Limited vs Arcl Organics Limited on 15 December, 2025

OD-65

                        IN THE HIGH COURT AT CALCUTTA
                      ORDINARY ORIGINAL CIVIL JURISDICTION
                                 ORIGINAL SIDE


                                IA NO. GA/1/2025
                                        In
                                   EC/69/2024

                      TARA PROPERTIES PRIVATE LIMITED
                                    Vs
                           ARCL ORGANICS LIMITED

BEFORE :
HON'BLE JUSTICE ANANYA BANDYOPADHYAY

DATED: 15th December, 2025.

Appearance :

Mr. Surajit Nath Mitra, Sr. Adv. Mr. Aniruddha Mitra, Sr. Adv.

Ms. Sormi Dutta, Adv.

For the petitioner

Mr. Sakya Sen, Sr. Adv.

Mr. Sourajit Dasgupta, Adv.

Mr. Aasish Choudhury, Adv.

Mrs. Uma Banerjee, Adv.

For the judgement debtor

The Court:- Heard the submission of learned advocates representing the

respective parties.

Learned advocate representing the judgement debtor is to furnish an

order of the Division Bench of this Court before which an appeal has been

preferred, as submitted by him.

The next date be fixed on 7th January, 2026.

The report of expenditure incurred till 2nd January, 2026 is to be placed

before this Court on 7th January, 2026 by the learned Advocate representing

the Judgment Debtor.

(ANANYA BANDYOPADHYAY, J.) A Dey