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Ishwari Prasad Singh Roy vs International Society For Krishna ...
2025 Latest Caselaw 3447 Cal/2

Citation : 2025 Latest Caselaw 3447 Cal/2
Judgement Date : 15 December, 2025

[Cites 0, Cited by 0]

Calcutta High Court

Ishwari Prasad Singh Roy vs International Society For Krishna ... on 15 December, 2025

ORDER SHEET                                                       OD-64


                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                              ORIGINAL SIDE

                           IA NO. GA/1/2024
                                   IN
                              CS/927/1982
                                   In
                              EC/51/2024
                      ISHWARI PRASAD SINGH ROY
                                   Vs
      INTERNATIONAL SOCIETY FOR KRISHNA CONSCIOUSNESS AND ORS.


     BEFORE:
     The Hon'ble JUSTICE ANANYA BANDYOPADHYAY

Date: 15th December, 2025.

Appearance:

Mr. Suddhasatva Banerjee, Adv. Mrs. Sarmistha Ghosh, Adv.

Mr. Ranit Ray, Adv.

Mr. Naman Chowdhury, Adv.

...For the Decree-holder Mr. Ashok Kr. Banerjee, Sr. Adv. Mr. Sukanta Chakraborty, Adv.

Mr. Biswajit Ghosh, Adv. Mr. Koushik Bhattacharya, Adv.

...For the Judgment debtor

The Court : Heard the submissions of the learned Advocates representing

the respective parties.

Let the matter be fixed on 7th January, 2026 at 3:00 PM.

(ANANYA BANDYOPADHYAY, J.)

JM

 
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