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Tractel Trifor India Pvt Ltd vs Tractel International S A S
2025 Latest Caselaw 3432 Cal/2

Citation : 2025 Latest Caselaw 3432 Cal/2
Judgement Date : 12 December, 2025

[Cites 0, Cited by 0]

Calcutta High Court

Tractel Trifor India Pvt Ltd vs Tractel International S A S on 12 December, 2025

Author: Debangsu Basak
Bench: Debangsu Basak
od 2
                           IN THE HIGH COURT AT CALCUTTA
                            CIVIL APPELLATE JURISDICTION
                                  ORIGINAL SIDE


                                                                            APO/126/2023
                                                                        WITH CS/340/2000
                                                              IA NO: GA/2/2024, GA/4/2025
                                                             TRACTEL TRIFOR INDIA PVT LTD
                                                                                       VS
                                                             TRACTEL INTERNATIONAL S A S

BEFORE :
THE HON'BLE JUSTICE DEBANGSU BASAK
             And
THE HON'BLE JUSTICE MD. SHABBAR RASHIDI
Date : 12th December, 2025
                                                                             Appearance :
                                                           Mr. Abhijit Chatterjee, Sr. Adv.
                                                                 Mr. Anindya Basu, Adv.
                                               Mr. Amit Kumar Saha, Adv. ...for appellant.

                                                             Mr. Debnath Ghosh, Sr. Adv.
                                                              Ms. Rajshree Kajaria, Adv.
                                                              Mr. Soumabho Ghose, Adv.
                                                                  Ms. Vrinda Kedia, Adv.
                                                Mr. Ankit Prakash, Adv. ...for respondent.

The Court :- Heard learned senior counsel appearing for the appellant. Heard

learned senior counsel appearing for the respondent.

Hearing concluded. Judgment reserved.

(DEBANGSU BASAK, J.)

(MD. SHABBAR RASHIDI, J.) Pkd.

 
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