Manish Luharuka vs N. C. Infracon Private Limited And Ors
2025 Latest Caselaw 3423 Cal/2

Calcutta High Court

Manish Luharuka vs N. C. Infracon Private Limited And Ors on 11 December, 2025

OD-1

                               ORDER SHEET
                      IN THE HIGH COURT AT CALCUTTA
                               ORIGINAL SIDE
                           COMMERCIAL DIVISION

                               CS-COM/378/2024
                             [OLD NO CS/107/2022]

                            MANISH LUHARUKA
                                    VS
                 N. C. INFRACON PRIVATE LIMITED AND ORS

  BEFORE:
  The Hon'ble JUSTICE KRISHNA RAO
  Date : December 11, 2025.
                                                                     Appearance:
                                                            Ms. Nibedita Pal, Adv.
                                                         Ms. Nasrin Khatoon, Adv.
                                                                 ...for the plaintiff

                                                          Mr. Sudip Ghosh, Adv.
                                                           Mr. Shibjit Mitra, Adv.
                                                            Ms. Labony Ray, Adv.
                                                         ...for the defendant No. 1



   1.

The matter is listed as "To Be Mentioned" for correction in the judgment

dated 17th September, 2025.

2. It is submitted that the defendant no.1 is the main defendant and

defendant nos.2 to 4 are the proforma defendants. In paragraph 26 of the

judgment this Court has recorded that the 'defendants' instead of

'defendant No.1'. Accordingly, in paragraph 26 the word 'defendants'

shall be read as 'defendant No.1'.

3. The order may be incorporated in the judgment dated 17 th September,

2025.

(KRISHNA RAO, J.)

S.De