Kolkata Municipal Corporation & Ors vs Rihan Sanyal & Ors
2025 Latest Caselaw 3411 Cal/2

Calcutta High Court

Kolkata Municipal Corporation & Ors vs Rihan Sanyal & Ors on 11 December, 2025

Author: Rajasekhar Mantha

Bench: Rajasekhar Mantha

OD 1-3
                        ORDER SHEET


                IN THE HIGH COURT AT CALCUTTA
                 CIVIL APPELLATE JURISDICTION
                         ORIGINAL SIDE


                          APO/86/2025
                  IA NO: GA/1/2025, GA/2/2025

            KOLKATA MUNICIPAL CORPORATION & ORS.
                             VS.
                     RIHAN SANYAL & ORS.

                         APOT/187/2025
                  IA NO: GA/2/2025, GA/3/2025

                 UJJWAL KUMAR SARKAR & ORS.
                             VS.
                   SRI RIHAN SANYAL & ORS.

                         OCOT/5/2025

            KOLKATA MUNICIPAL CORPORATION & ORS.
                             VS.
                   SRI RIHAN SANYAL & ORS.


BEFORE :

THE HON'BLE JUSTICE RAJASEKHAR MANTHA
             And
THE HON'BLE JUSTICE AJAY KUMAR GUPTA
Date : 11th December, 2025


                                                          Appearance :
                              Mr. Partha Sarathi Bhattacharjee, Sr. Adv.
                                         Mr. Swapan Kr. Debnath, Adv.
                                           Mr. Subhrangsu Panda, Adv.
                                                             ...for KMC
                                           2



                                                      Mr. Ronojit Chatterjee, Adv.
                                              ...for writ petitioners/cross-objectors

                                                   Mr. Jayanta Kr. Mitra, Sr. Adv.
                                                           Mr. Sudip Ghosh, Adv.
                                                             Sk. Imtiajuddin, Adv.
                                                          Mr. Bidish Ghosh, Adv.
                                                       ...for respondent nos.5-10/

appellant (APOT 187/2025)

Mr. Asish Kr. Guha, Adv.

Mr. Rajendra Chaturvedi, Adv. ...for State (APOT 121/2025)

Mr. Tapan Kr. Mukherjee, AGP Ms. Sangeeta Roy, Adv.

Ms. Tuli Sinha, Adv.

...for State (APOT 187/2025)

1. Mr. Jayanta Kumar Mitra, learned senior Counsel appearing for

the appellant in APOT 187/2025 has concluded his submission.

2. Mr. Ronojit Chatterjee, learned counsel appearing for the cross-

objectant/writ petitioners has also concluded his submission.

3. Hearing is concluded. Judgment is reserved.

(RAJASEKHAR MANTHA, J.)

(AJAY KUMAR GUPTA , J.)

SN/nm.

AR(C R)