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Passary Finance And Investments ... vs Gujarat Composite Limited
2025 Latest Caselaw 3399 Cal/2

Citation : 2025 Latest Caselaw 3399 Cal/2
Judgement Date : 5 December, 2025

[Cites 0, Cited by 0]

Calcutta High Court

Passary Finance And Investments ... vs Gujarat Composite Limited on 5 December, 2025

Author: Aniruddha Roy
Bench: Aniruddha Roy
OCD-6

                In The High Court at Calcutta
                           [Commercial Division]
                                 Original Side

                              EC-COM/613/2025

        PASSARY FINANCE AND INVESTMENTS PRIVATE LIMITED
                                VS
                     GUJARAT COMPOSITE LIMITED
BEFORE :
THE HON'BLE JUSTICE ANIRUDDHA ROY

Date : 05th December, 2025.

Appearance :

Mr. Debraj Sahu, Adv.

Ms. Antara Biswas, Adv.

Mr. Hareram Singh, Adv.

Mr. Saptarshi Chatterjee, Adv.

... for the plaintiff.

The Court :- Affidavit-of-service filed in Court today is taken on

record.

Mr. Debraj Sahu, learned Advocate appears for the plaintiff/decree

holder. None appears for the defendant/judgment debtor.

This is an execution application arising from a decree dated July 13,

2015, more than two years old.

In view of the above, the Department concerned shall issue notice

upon the judgment debtor in accordance with law and shall file a report

before this Court when the matter shall be taken up next.

The matter shall appear under the heading 'New Chamber

Application' on January 8, 2026.

(ANIRUDDHA ROY, J.)

mg

 
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