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Walia Khanam vs Unknown
2025 Latest Caselaw 3380 Cal/2

Citation : 2025 Latest Caselaw 3380 Cal/2
Judgement Date : 4 December, 2025

[Cites 0, Cited by 0]

Calcutta High Court

Walia Khanam vs Unknown on 4 December, 2025

Author: Arindam Mukherjee
Bench: Arindam Mukherjee
OD-20                                  ORDER SHEET


                                 PLA 455 of 2022

                    IN THE HIGH COURT AT CALCUTTA
                TESTAMENTARY & INTESTATE JURISDICTION

                             IN THE GOODS OF :
                         WALIA KHANAM, DECEASED


BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date: 4th December, 2025.

Mr. Udaynarayan Betal, Mr. Biswadip Ghosh, Advocates for the petitioner.

The Court : Hearing concluded.

Let this matter appear on 9th December, 2025 under the heading

"For Judgment".

(ARINDAM MUKHERJEE, J.)

pa

 
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