Padma Sonthalia vs Vivek Kumar Kathotia
2025 Latest Caselaw 3366 Cal/2

Calcutta High Court

Padma Sonthalia vs Vivek Kumar Kathotia on 3 December, 2025

ORDER SHEET
                                                                              OD-16

                       IN THE HIGH COURT AT CALCUTTA
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                                ORIGINAL SIDE

                                 EC/50/2024
                               PADMA SONTHALIA
                                     VS
                            VIVEK KUMAR KATHOTIA

  BEFORE:
  The Hon'ble JUSTICE ANANYA BANDYOPADHYAY

Date: 3rd December, 2025.

Appearance:

Mr. Varun Kothari, Adv.

Mr. Nikunj Berlia, Adv.

Mrs. Urvashi Jain, Adv.

...For the Decree-holder.

Mrs. Ruchi Hallen, Adv.

...For the Judgment Debtor.

Ms. Sweta Mukherjee, Adv.

...For HDFC Bank.

Mr. Rabindra Basak, Adv.

Mr. Sujit Chatterjee, Adv.

...For the Special Officers.

The Court:- In compliance with the order dated 11 th November, 2025, the

representative of the HDFC Bank, Bhowanipur Branch, is present before the

Court along with the statement of accounts. Let the same be kept on record.

Personal appearance of the Branch Manager, HDFC Bank, Bhowanipur

Branch is noted and dispensed with.

Learned Advocate representing the HDFC Bank has handed over a copy of

the statement of accounts to the special officer appointed by this Court as well as

the decree-holder.

The special officer is to file a comprehensive report including the

statements of accounts on the next date of hearing.

The next date be fixed on 6th January, 2026.

The interim order granted earlier by the co-ordinate Bench of this Court be

extended on 5th January, 2026.

(ANANYA BANDYOPADHYAY, J.)

JM