Rajiv Kumar Garg Alias Rajiv Garg vs Meera Chokhani
2025 Latest Caselaw 3352 Cal/2

Calcutta High Court

Rajiv Kumar Garg Alias Rajiv Garg vs Meera Chokhani on 2 December, 2025

Author: Aniruddha Roy

Bench: Aniruddha Roy

OCD-12

             In The High Court at Calcutta
                         [Commercial Division]
                               Original Side

                          IA NO. GA-COM/2/2025
                           In CS-COM/761/2024

                  RAJIV KUMAR GARG ALIAS RAJIV GARG
                                 Vs
                           MEERA CHOKHANI

BEFORE :
THE HON'BLE JUSTICE ANIRUDDHA ROY

Date : 02nd December, 2025.

Appearance :

Mr. K. C. Garg, Adv.

Mr. S. Agarwal, Adv.

... for the petitioner.

Mr. Bhaskar Dwivedi, Adv.

Mr. Hareram Singh, Adv.

Mr. S. Ranjan Chatterjee, Adv.

... for the defendant.

The Court :- This is an application for summary judgment filed by

the plaintiff. Since the affidavit-in-opposition could not be affirmed, on the

prayer of Mr. Bhaskar Dwivedi, learned Advocate appearing for the

defendant time to file affidavit-in-opposition stands extended till December

9, 2025.

An advance copy of the opposition has been served upon Mr. K. C.

Garg, learned Advocate appearing for the plaintiff today in Court. The

plaintiff shall file affidavit-in-reply on or before December 16, 2025.

The matter shall appear under the heading 'Chamber Application

for Final Disposal' on December 18, 2025.

(ANIRUDDHA ROY, J.)

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