M/S Lords Polymer (I) Private Limited vs The Additional Directorate Of ...
2025 Latest Caselaw 3345 Cal/2

Calcutta High Court

M/S Lords Polymer (I) Private Limited vs The Additional Directorate Of ... on 2 December, 2025

Author: Rajarshi Bharadwaj

Bench: Rajarshi Bharadwaj

                                       1



OD - 3 to 6
                      IN THE HIGH COURT AT CALCUTTA
                                ORIGINAL SIDE
                                    FEA/5/2025
                                 IA NO: GA/1/2025
                       M/S LORDS POLYMER (I) PRIVATE LIMITED
                                        VS
                   THE ADDITIONAL DIRECTORATE OF ENFORCEMENT,
              DIRECTORATE OF ENFORCEMENT (FEMA) SOUTHERN REGIONAL

                                    FEA/6/2025
                                 IA NO: GA/1/2025
                                    AMIT SAHA
                                        VS
                   THE ADDITIONAL DIRECTORATE OF ENFORCEMENT
              DIRECTORATE OF ENFORCEMENT (FEMA) SOUTHERN REGIONAL

                                    FEA/12/2025
                                 IA NO: GA/1/2025
                      M/S. LORDS POLYMER (I) PRIVATE LIMITED
                                        VS
                  THE ADDITIONAL DIRECTORATE OF ENFORCEMENT,
                      DIRECTORATE OF ENFORCEMENT (FEMA)

                                   FEA/13/2025
                                IA NO: GA/1/2025
                                    AMIT SAHA
                                       VS
                  THE ADDITIONAL DIRECTORATE OF ENFORCEMENT,
                      DIRECTORATE OF ENFORCEMENT (FEMA)

BEFORE :
THE HON'BLE JUSTICE RAJARSHI BHARADWAJ
                    And
THE HON'BLE JUSTICE UDAY KUMAR
Date : 2nd December, 2025
                                                                         Appearance :
                                                        Mr. Nilotpal Chowdhury, Adv.
                                                                Ms. Pallavi Roy, Adv.
                                                                   ...for the appellant.

                                                          Mr. Arijit Chakrabarti, Adv.
                                                          Mr. Debsoumya Basak, Adv.
                                                               Ms. Swati Singh, Adv.
                                                                 ...for the respondent.

The Court: Hearing concluded. Judgment reserved.

(RAJARSHI BHARADWAJ, J.)

(UDAY KUMAR, J.)

sd/