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Syama Prasad Mookherjee Port vs Lmj Shipping Pvt Ltd
2025 Latest Caselaw 3331 Cal/2

Citation : 2025 Latest Caselaw 3331 Cal/2
Judgement Date : 10 December, 2025

[Cites 0, Cited by 0]

Calcutta High Court

Syama Prasad Mookherjee Port vs Lmj Shipping Pvt Ltd on 10 December, 2025

OCD-16
                                ORDER SHEET

                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE
                            (Commercial Division)

                                  EC/324/2021
                             IA NO: GA-COM/2/2025
                    THE BOARD OF MAJOR PORT AUTHORITY FOR
                    SYAMA PRASAD MOOKHERJEE PORT, KOLKATA
                                       VS
                             LMJ SHIPPING PVT LTD.


   BEFORE:
   The Hon'ble JUSTICE GAURANG KANTH

Date : 10th December , 2025.

Appearance Mr. Subhankar Nag, Adv. Mr. Ashok Kumar Jena, Adv.

..for the petitioner. Ms. Rashmi Bothra, Adv. ..for the judgment debtor.

The Court: At the request of the learned counsels for the parties, let

the matter be listed on 18th December, 2025.

(GAURANG KANTH, J.)

Arsad

 
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