Shekhar Guha & Anr vs Shyamali Basu & Ors
2025 Latest Caselaw 3326 Cal/2

Calcutta High Court

Shekhar Guha & Anr vs Shyamali Basu & Ors on 10 December, 2025

Author: Arindam Mukherjee

Bench: Arindam Mukherjee

OD-7, 8 & 9
                              ORDER SHEET

                IN THE HIGH COURT AT CALCUTTA
              ORDINARY ORIGINAL CIVIL JURISDICTION
                         ORIGINAL SIDE

                           IA No.GA/1/2024
                                  IN
                             CSOS/8/2024
                        SHEKHAR GUHA & ANR.
                                  VS.
                        SHYAMALI BASU & ORS.

                           IA No.GA/2/2024
                                  IN
                             CSOS/8/2024
                        SHEKHAR GUHA & ANR.
                                  VS.
                        SHYAMALI BASU & ORS.

                           IA No.GA/3/2025
                                  IN
                            CSOS 8 of 2024
                        SHEKHAR GUHA & ANR.
                                  VS.
                        SHYAMALI BASU & ORS.


BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date: 10th December, 2025.

Mr. Rupak Ghosh, Mr. Jayanta Sengupta, Ms. Shebatee Datta, Ms. Poulami Roy, Advocates for the plaintiffs. Mr. Biswanath Chatterjee, Mr. Debdut Mukherjee, Mr. Soham Krishna Chatterjee, Mr. Sobhan Kr. Pathak, Advocates for defendants.

The Court : Hearing concluded. Judgment reserved.

(ARINDAM MUKHERJEE, J.)

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