Emami Paper Mills Limited vs The Owners And Parties Interested In The ...
2025 Latest Caselaw 3248 Cal/2

Citation : 2025 Latest Caselaw 3248 Cal/2
Judgement Date : 1 December, 2025

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Calcutta High Court

Emami Paper Mills Limited vs The Owners And Parties Interested In The ... on 1 December, 2025

Author: Arindam Mukherjee

Bench: Arindam Mukherjee

OC-16
                                 ORDER SHEET


                             EC-COM/384/2025
                           IA No.GA-COM/1/2025
                     IN THE HIGH COURT AT CALCUTTA
                          COMMERCIAL DIVISION
                               ORIGINAL SIDE

                 EMAMI PAPER MILLS LIMITED
                             VS.
   THE OWNERS AND PARTIES INTERESTED IN THE VESSEL M. V. PH
             GIANG MINH (IMO NO.9481623) & ANR.


BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date: 1st December, 2025.

Mr. Ratnanko Banerji, Sr. Adv., Ms. Sristi Barman, Mr. Pranit Bag, Mr. Rohit Mukherji, Mr. Satyaki Mitra, Mr. Ratul Deb Banerjee, Advocates for the decree holder.

Mr. Shaunak Mitra (VC), Mr. Shubhrajyoti Mookerjee, Mr. Viraj Gupta, Mr. Souvik Kundu, Advocates for judgment debtor no.2.

The Court : Learned Advocate for the decree holder submits that due

to unavoidable reasons affidavit-in-reply in respect of EC-COM 384 of 2025

and the affidavit-in-opposition to the application being GA-COM 1 of 2025

could not be filed. An extension of time is prayed for.

Although, the extension is opposed by the judgment debtor no.2 being

the applicant in GA-COM 1 of 2025, but for the ends of justice, the time to

file affidavit-in-reply to the main application being EC-COM 384 of 2025 is

extended till 19th December, 2025 and the time to file affidavit-in-opposition

to the application being GA-COM 1 of 2025 is extended till 22nd December,

2025. Reply thereto, if any, be filed by 15th January, 2026.

Let these applications appear on 20th January, 2026.