Kushal Lohia vs Ravi Kant Agarwal Alias Ravi Agarwal
2025 Latest Caselaw 3244 Cal/2

Calcutta High Court

Kushal Lohia vs Ravi Kant Agarwal Alias Ravi Agarwal on 1 December, 2025

Author: Arindam Mukherjee

Bench: Arindam Mukherjee

O-29                            ORDER SHEET

                             IA No.GA 2 of 2025
                                     In
                               CS 180 of 2023
                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                               ORIGINAL SIDE


                             KUSHAL LOHIA
                                 VS.
                 RAVI KANT AGARWAL ALIAS RAVI AGARWAL


BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date: 1st December, 2025.

Ms. Vedika Sureka, Advocate for the plaintiff.

Mr. Ritoban Sarkar, Mr. Barnik Ghosh, Advocates for the defendant.

The Court : It is submitted by the plaintiff that the plaintiff does not

wish to file any affidavit-in-reply in their application for judgment on

admission and seeks an adjournment for the matter to be placed on another

date for hearing of the application.

Although, the Court is reluctant in adjourning the matter, yet for the

ends of justice, the matter is adjourned and shall appear on 10th December,

2025.

(ARINDAM MUKHERJEE, J.)

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