Best Eastern Business House Pvt Ltd vs Mina Pradhan
2025 Latest Caselaw 858 Cal/2

Calcutta High Court

Best Eastern Business House Pvt Ltd vs Mina Pradhan on 6 August, 2025

Author: Shampa Sarkar

Bench: Shampa Sarkar

OCD 7
                                 ORDER SHEET
                               AP-COM/296/2025
                        IN THE HIGH COURT AT CALCUTTA
                             COMMERCIAL DIVISION
                                 ORIGINAL SIDE


                   BEST EASTERN BUSINESS HOUSE PVT LTD
                                    VS
                              MINA PRADHAN


      BEFORE:
      The Hon'ble JUSTICE SHAMPA SARKAR
      Date: 6th August, 2025.

                                                                         Appearance:
                                                          Mr. Ayan Banerjee, Adv.
                                                         Mr. Arijit Bhowmick, Adv.
                                                              . . .for the petitioner.

                                                        Mr. Subham Ghosh, Adv.
                                                       Mr. Dhananjay Nayak, Adv.
                                                  Ms. Tanwishree Mukherjee, Adv.
                                                           . . .for the respondents.

The Court: Written notes filed by the respondent are taken on record.

Let the matter appear under the heading "For Orders" in the monthly list of

September, 2025, to enable the petitioner to file a short note along with the

compilation of judgments.

(SHAMPA SARKAR, J.) SP/