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Sidhant Udyog Pvt Ltd vs Supreme Wood Products Pvt Ltd. And Ors
2025 Latest Caselaw 842 Cal/2

Citation : 2025 Latest Caselaw 842 Cal/2
Judgement Date : 5 August, 2025

Calcutta High Court

Sidhant Udyog Pvt Ltd vs Supreme Wood Products Pvt Ltd. And Ors on 5 August, 2025

ORDER                                                                          OD 18

                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                              ORIGINAL SIDE

                            EC/15/2025
                       SIDHANT UDYOG PVT LTD
                                VS
               SUPREME WOOD PRODUCTS PVT LTD. AND ORS

BEFORE :
The Hon'ble JUSTICE BISWAROOP CHOWDHURY

Date: 5th August, 2025.

Appearance:

Mr. Ratanlal Joshi, Adv.

Mr. K.C Garg, Adv.

... for the Decree Holder.

Mr. Debdut Mukherjee, Adv.

Ms. Jaita Ghosh, Adv.

...for the judgment debtors/defendants.

The Court:- Learned Advocates for the parties are present.

On the prayer of the learned Advocates for the judgment debtors,

the matter stands adjourned till 12 th August, 2025.

(BISWAROOP CHOWDHURY, J.)

JM

 
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