Dr. Amitava Samanta And Ors vs Medinipur Samanway Sanstha And Ors
2025 Latest Caselaw 794 Cal/2

Calcutta High Court

Dr. Amitava Samanta And Ors vs Medinipur Samanway Sanstha And Ors on 2 August, 2025

Author: Arindam Mukherjee

Bench: Arindam Mukherjee

OD-2                                                        ORDER SHEET




                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION

                            IA NO. GA/5/2024
                                    IN
                               CS/11/2024
                     DR. AMITAVA SAMANTA AND ORS.
                                    VS
                 MEDINIPUR SAMANWAY SANSTHA AND ORS.



BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date: 2nd August, 2025.

APPEARANCE:

Mr. Debnath Ghosh, Sr. Adv.

Mr. Sourajit Dasgupta, Adv.

Mr. Shomrik Das, Adv.

For plaintiffs Mr. Nirmalya Dasgupta, Adv.

Mr. R.L. Mitra, Adv.

For defendants

THE COURT: The argument on behalf of the plaintiffs to counter the

prayer for rejection of plaint made by the defendants in this application is

resumed and concluded. The defendants pray for an adjournment to consider

the judgments cited by the plaintiffs.

Let this matter appear in the list on 13 th August, 2025.

(ARINDAM MUKHERJEE, J.)

Sb/