Manish Agarwal & Ors vs Steel Authority Of India Ltd
2025 Latest Caselaw 2329 Cal/2

Calcutta High Court

Manish Agarwal & Ors vs Steel Authority Of India Ltd on 29 August, 2025

OD-10
                                 ORDER SHEET

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                   IA NO. GA/8/2019 (Old No: GA/573/2019)
                              In CS/322/2009

                           MANISH AGARWAL & ORS.
                                    Vs
                        STEEL AUTHORITY OF INDIA LTD.

    BEFORE:
    The Hon'ble JUSTICE BISWAROOP CHOWDHURY

Date : 29th August, 2025.

Appearance:

Mr. Debdutt Mukherjee, Adv.

Mr. Debasish De, Adv.

Ms. Debanjana De, Adv.

...for the plaintiffs

Mr. Kaustav Banerjee, Adv.

Ms. Ria Kundu, Adv.

...for the judgment-debtors

The Court:- Learned Advocates for the parties are present.

Learned Advocates for the parties are requested to come with

instructions as to whether the matter be sent to mediation.

Let this matter appear on 4th September, 2025 within first five

matters.

(BISWAROOP CHOWDHURY, J.)

S. A. AR(C R)