Turi Munda vs M/S. Eastern Coalfields Ltd
2025 Latest Caselaw 2201 Cal/2

Calcutta High Court

Turi Munda vs M/S. Eastern Coalfields Ltd on 28 August, 2025

Author: Aniruddha Roy

Bench: Aniruddha Roy

OD-3

                                   ORDER SHEET

                       IN THE HIGH COURT AT CALCUTTA
                      CONSTITUTIONAL WRIT JURISDICTION
                                ORIGINAL SIDE

                                    WPO/3/2025

                                  TURI MUNDA
                                       VS
                         M/S. EASTERN COALFIELDS LTD.

BEFORE:
The Hon'ble JUSTICE ANIRUDDHA ROY
Date : August 28, 2025.

                                                                             Appearance:
                                                                  Mr. Partha Ghosh, Adv.
                                                             Mr. Amal Kumar Datta, Adv.
                                                                  Mr. Debashis Das, Adv.
                                                                   Mr. Bratin Suin, Adv.
                                                                       ...for the petitioner

                                                                     Mr. Manik Das, Adv.
                                                                     ...for the respondent

The Court:- The last order dated August 21, 2025 speaks for itself.

The order shows that Mr. Partha Ghosh, learned Advocate appearing

for the petitioner has concluded his submissions and Mr. Manik Das,

learned Advocate appearing for ECL has commenced his submissions.

Today, Mr. Partha Ghosh prayed for further opportunity to place some

more judgments in support his contention.

For the ends of justice, such prayer is allowed.

On the next date, Mr. Partha Ghosh shall place the judgment with

copies to the Court.

The writ petition shall appear under the heading "Court Application"

in the monthly list of December, 2025.

(ANIRUDDHA ROY, J.)

Sbghosh