Dhruba Ghosh vs Raj Narayan Shaw
2025 Latest Caselaw 2191 Cal/2

Calcutta High Court

Dhruba Ghosh vs Raj Narayan Shaw on 27 August, 2025

Author: Arijit Banerjee

Bench: Arijit Banerjee

OD-11 & 12
                             ORDER SHEET

                   IN THE HIGH COURT AT CALCUTTA
                       Civil Appellate Jurisdiction
                             ORIGINAL SIDE

                             APOT/139/2025
                                  WITH
                              PLA/115/2023
                            IA NO: GA/1/2025

                           IN THE GOODS OF:
                   PRABIR CHANDRA SEN, DECEASED
                                 -AND-
                          IN THE MATTER OF:
                     DHRUBA GHOSH...APPELLANT

                                  Wt12

                             APOT/191/2025

                         IN THE GOODS OF :
                     SHYAM NARAYAN SHAW (DEC.)
                               -AND-
                         RAJ NARAYAN SHAW

   BEFORE:
   The Hon'ble JUSTICE ARIJIT BANERJEE
                  AND
   The Hon'ble JUSTICE OM NARAYAN RAI
   Date : 27th August, 2025.
                                                                   Appearance:
                                                    Mr. Debanjan Mandal, Adv.
                                                    Mr. Sanjiv Kr. Trivedi, Adv.
                                                Mr. Sarvapriya Mukherjee, Adv.
                                                        Ms. Iram Hassan, Adv.
                                                       Ms. Yukti Agarwal, Adv.
                                                             ...for the appellant

                          Dictated by Arijit Banerjee, J.

The Court: Hearing is concluded. Judgment is reserved.

(ARIJIT BANERJEE, J.)

(OM NARAYAN RAI, J.) R.Bhar