Ram Nath Jhun Jhunwala vs Saha And Company
2025 Latest Caselaw 2186 Cal/2

Calcutta High Court

Ram Nath Jhun Jhunwala vs Saha And Company on 26 August, 2025

OD-16
                                 ORDER SHEET

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                                  EC/330/2023

                          RAM NATH JHUN JHUNWALA
                                    VS
                             SAHA AND COMPANY


    BEFORE:
    The Hon'ble JUSTICE BISWAROOP CHOWDHURY

Date : 26th August, 2025.

Appearance:

Ms. Saheli Bose, Adv.

...for the decree-holder

Ms. Priyanka Mitra, Adv.

...for the judgment-debtor

The Court:- Learned Advocates for the parties are present.

Till today the judgment-debtor could not obtain necessary orders from

the Appeal Court. Thus, this matter stands adjourned till 9 th September,

2025 as a last chance to bring necessary orders. No further adjournment

will be granted.

(BISWAROOP CHOWDHURY, J.)

S. A. AR(C R)