Ravalgoan Tradelink Private Limited vs Bloomsbury Infrastructure Pvt. Ltd. ...
2025 Latest Caselaw 2053 Cal/2

Calcutta High Court

Ravalgoan Tradelink Private Limited vs Bloomsbury Infrastructure Pvt. Ltd. ... on 26 August, 2025

Author: Arindam Mukherjee

Bench: Arindam Mukherjee

OD-1                                                   ORDER SHEET


                IN THE HIGH COURT AT CALCUTTA
              ORDINARY ORIGINAL CIVIL JURISDICTION

                       IA No. GA/2/2024
                               In
                         CS/186/2024
             RAVALGOAN TRADELINK PRIVATE LIMITED
                               VS
         BLOOMSBURY INFRASTRUCTURE PVT. LTD. AND ORS.



BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date: 26th August, 2025.

Appearance:

Mr. Suvashish Sengupta, Adv. Mr. Rishabh Karnani, Adv.Mr.Amitabh Ray, Adv.

Mr. Krishnendu Modak, Adv.

For plaintiff Mr. S. N. Mitra, Sr. Adv., Mr. Suman Kr. Dutt, Sr. Adv., Mr. Sakya Sen, Sr. Adv. Mr.Pratip Mukherjee, Adv.

Mr. Jit Ray, Adv. Adv.

For defendants

The Court:- Hearing concluded. Judgment reserved.

(ARINDAM MUKHERJEE, J.)

Sb/