Finance Company Limited vs Millal Hossain Sk And Ors
2025 Latest Caselaw 1090 Cal/2

Calcutta High Court

Finance Company Limited vs Millal Hossain Sk And Ors on 12 August, 2025

Author: Shampa Sarkar

Bench: Shampa Sarkar

OCD 2
                                  ORDER SHEET
                                   EC/428/2023
                         IN THE HIGH COURT AT CALCUTTA
                              COMMERCIAL DIVISION
                                  ORIGINAL SIDE


                     M/S CHOLAMANDALAM INVESTMENT AND
                          FINANCE COMPANY LIMITED
                                     VS
                          MILLAL HOSSAIN SK AND ORS


      BEFORE:
      The Hon'ble JUSTICE SHAMPA SARKAR

Date: 12th August, 2025.

Appearance:

Mr. Amar Singh, Adv.

Ms. Tutul Das Singh, Adv. Mr. Ranjit Singh, Adv. Mr. Pranit Biswas, Adv. Mz. Zoya Khanum, Adv. . . .for the petitioner.

Ms. Shahina Haque, Adv. . . .for the judgment debtor.

The Court: Let the matter go out of the list, with liberty to mention.

(SHAMPA SARKAR, J.) SP/