Ors vs Kolkata Municipal Corporation
2025 Latest Caselaw 1080 Cal/2

Calcutta High Court

Ors vs Kolkata Municipal Corporation on 12 August, 2025

OD-4
                                      WPO/2624/2022

                          IN THE HIGH COURT AT CALCUTTA
                             Constitutional Writ Jurisdiction
                                    ORIGINAL SIDE


                                            ADARSH PROPERTIES PVT. LTD. AND
                                            ORS.
                                                    -VERSUS-

                                            KOLKATA MUNICIPAL CORPORATION
                                            AND ORS.

   BEFORE:
   The Hon'ble JUSTICE SHAMPA DUTT (PAUL)
   Date : 12th August, 2025.

                                                                                Appearance:
                                                                 Ms. Surabhi Banerjee, Adv.
                                                                       .... for the petitioner.

                                                               Mr. Biswajit Mukherjee, Adv.
                                                                    Ms. Manisha Nath, Adv.
                                                                      ...f0or the respondent.

The An accommodation is prayed for on behalf of learned advocate

appearing for the petitioner. Leave is prayed for to file re-affirmed copy of the

affidavit-in-reply, which is not in the record.

Leave as prayed for is granted.

Matter to appear for final hearing on 9th September, 2025.

Parties to file their respective written notes along with judgments relied

upon, if any.

(SHAMPA DUTT (PAUL), J.)

A.Sadhukhan