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Dr. Sanjit Kumar Saha vs Board Of Trustees For Syama Prasad ...
2025 Latest Caselaw 1034 Cal/2

Citation : 2025 Latest Caselaw 1034 Cal/2
Judgement Date : 8 August, 2025

Calcutta High Court

Dr. Sanjit Kumar Saha vs Board Of Trustees For Syama Prasad ... on 8 August, 2025

Author: Arindam Mukherjee
Bench: Arindam Mukherjee
OD-20

                                                                       ORDER SHEET

                         IN THE HIGH COURT AT CALCUTTA
                        CONSTITUTIONAL WRIT JURISDICTION
                                  ORIGINAL SIDE



                                  IA No. GA/1/2023
                                          In
                                 WPO No. 533 of 2021

                              DR. SANJIT KUMAR SAHA
                                     VERSUS
       BOARD OF TRUSTEES FOR SYAMA PRASAD MOOKERJEE PORT KOLKATA AND ANR.




BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE
Date: 8th August, 2025.

                                                                          Appearance:
                                                       Mr. Soumya Majumdar, Sr. Adv.
                                                             Ms. Sanjukta Dutta, Adv.
                                                                    For the Applicant.

                                                            Mr. Subhankar Nag, Adv.
                                                              Mr. Snehashis Sen, Adv.
                                                          Mr. Abhishek Banerjee, Adv.
                                                           Mr. Proteek Debnath, Adv.
                                                                  For the respondents.

The Court: Hearing of IA No. GA/1/2023 in WPO No. 533 of 2021 is

concluded.

Judgment is reserved.

(ARINDAM MUKHERJEE, J.)

snn.

 
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