Citation : 2025 Latest Caselaw 2313 Cal/2
Judgement Date : 29 April, 2025
OCD-25
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
COMMERCIAL DIVISION
ORIGINAL SIDE
IA NO: GA-COM/2/2024
In CS-COM/500/2024
AGARWAL COAL CORPORATION PVT LTD
-VS-
R K COMMOTRADE PVT LTD AND ORS
BEFORE:
The Hon'ble JUSTICE KRISHNA RAO
Date: April 29, 2025.
Appearance:
Mr. Moti Sagar Tiwari, Adv.
Ms. Shweta Poddar, Adv.
...for the plaintiff
Mr. Rajarshi Dutta, Adv.
Mr. Avrin Chakraborty, Adv.
Mr. Vikas Baisya, Adv.
Ms. Ranjana Seal, Adv.
...for the defendants
1.
Mr. Moti Sagar Tiwari, learned Advocate, is appearing for the
plaintiff.
2. Mr. Rajarshi Dutta, learned Advocate, is appearing for the
defendants.
3. The plaintiff has filed an application being GA-COM/2/2024
praying for judgment upon admission.
4. Hearing is concluded.
5. The parties are directed to file their written notes of argument.
6. Let the matter appear on 14th May, 2025 under the heading "To
Be Mentioned" for filing written notes of argument.
(KRISHNA RAO, J.)
S.De
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