Pradyut Kumar Saha vs Soumen Shaw And Ors
2025 Latest Caselaw 2297 Cal/2

Calcutta High Court

Pradyut Kumar Saha vs Soumen Shaw And Ors on 28 April, 2025

Author: Arijit Banerjee

Bench: Arijit Banerjee

OD-35
                      IN THE HIGH COURT AT CALCUTTA
                          Civil Appellate Jurisdiction
                                 ORIGINAL SIDE

                                  APD/6/2024
                                     WITH
                                 CS/394/1999
                               IA NO: GA/1/2024

                              PRADYUT KUMAR SAHA
                                      VS
                             SOUMEN SHAW AND ORS


    BEFORE:
    The Hon'ble JUSTICE ARIJIT BANERJEE
                       AND
    The Hon'ble JUSTICE OM NARAYAN RAI
    Date : April 28, 2025.

                                                                     Appearance:
                                                             Mr. Utpal Bose, Sr. Adv.
                                                               Ms. Sayani Das, Adv.
                                                                  ...for the appellant.

                                                        Mr. Aniruddha Mitra, Sr. Adv.
                                                             Mr. Anirban Ghosh, Adv.
                                                               ...for the respondents.

The Court: This appeal is directed against a judgment and decree

dated June 27, 2024, whereby a learned Single Judge has dismissed an

originating summons suit registered as CS No. 394 of 1999.

Paper books are ready. We shall hear out the appeal. As suggested

jointly by the learned counsel for the parties, list this matter on May 5, 2025

under the appropriate heading.

(ARIJIT BANERJEE, J.)

(OM NARAYAN RAI, J.)

KB AR (CR)