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J. D. Electrical Products Private ... vs Purbachal Udyog
2025 Latest Caselaw 2296 Cal/2

Citation : 2025 Latest Caselaw 2296 Cal/2
Judgement Date : 28 April, 2025

Calcutta High Court

J. D. Electrical Products Private ... vs Purbachal Udyog on 28 April, 2025

Author: Shampa Sarkar
Bench: Shampa Sarkar
OD 2
                  IN THE HIGH COURT AT CALCUTTA
                ORDINARY ORIGINAL CIVIL JURISDICTION
                           ORIGINAL SIDE

                               EC/87/2021
                            IA NO: GA/1/2022

             J. D. ELECTRICAL PRODUCTS PRIVATE LIMITED
                                 VS
                          PURBACHAL UDYOG

BEFORE:
The Hon'ble JUSTICE SHAMPA SARKAR

Date : 28th April, 2025 Appearance:

Mr. Satadeep Bhattacharyya, Adv.

Ms. Sriparna Mitra, Adv.

Mr. Subhankar Chakraborty, Adv.

Mr. Saptarshi Bhattacharjee,Adv.

...for petitioner.

Mr. Pratip Mukherjee, Adv.

Ms. Pooja Sah, Adv.

...for the Judgment Debtor.

The Court :- Mr. Satadeep Bhattacharyya, learned Advocate

appearing for the petitioner, prays for one last opportunity to refer to

some decisions of the other High Courts which had taken a view similar

to the Division Bench of this Court that a certified copy of the signed

copy of the award duly authenticated by an officer of the institution

which carried out the arbitral proceedings was due compliance of

Section 31(5) of the Arbitration and Conciliation Act 1996.

Let the matter be listed tomorrow ( 29.04.2025).

(SHAMPA SARKAR, J.)

JM/SN.

 
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