Anil Rajkumar Mukerji And Ors vs Rt Rev Paritosh Canning And Ors
2025 Latest Caselaw 2294 Cal/2

Calcutta High Court

Anil Rajkumar Mukerji And Ors vs Rt Rev Paritosh Canning And Ors on 28 April, 2025

Author: Arijit Banerjee

Bench: Arijit Banerjee

                                    1



OD - 15

                           IN THE HIGH COURT AT CALCUTTA
                             CIVIL APPELLATE JURISDICTION
                                     ORIGINAL SIDE

                                  APDT/6/2025
                                      WITH
                                   CS/111/2019
                                IA NO: GA/1/2025
                        ANIL RAJKUMAR MUKERJI AND ORS
                                        VS
                       RT REV PARITOSH CANNING AND ORS

      BEFORE :
      HON'BLE JUSTICE ARIJIT BANERJEE
            AND
      HON'BLE JUSTICE OM NARAYAN RAI
      DATE : 28th APRIL, 2025.


                                                       Mr. Jishnu Saha, Sr. Adv.
                                              Mr.Aishwarya Kumar Awasthi, Adv.
                                                                 ...for appellant.

                                                   Mr. Ranjan Bachawat, Sr. Adv.
                                                    Mr. Satyaki Mukherjee, Adv.
                                                         Ms. Rishita Goyel, Adv.
                                                           ...for respondent no.8.

Ms. Shrayashee Das, Adv.

Mr.Shounak Mukhopadhyay, Adv. Mr. Rohan Kumar Thakur, Adv. Mr. Tridibesh Dasgupta, Adv.

...for respondent no.2.

Mr. Chinmoy Pradip Sharma, Sr. Adv.

Mr.Paritosh Sinha, Adv.

...for respondent no.7.

Mr. Shyam Divan, Sr. Adv.

Mr. N.S. Nadkarni, Sr. Adv.

Mr.Sankalp Narain, Adv.

Mr. B.P. Tiwari, Adv.

..for respondent no.1.

Ms. Pooja Sah,Adv.

...for respondent no.5 & 6.

The Court :- This appeal is directed against the judgment and decree

dated February 27, 2025, whereby the appellant's suit being CS/11/2019 was

dismissed as not maintainable. A stay application has been filed in the appeal.

Learned Advocate for the respondent nos.1, 2 and 7 seeks a week's time

to file opposition.

The respondents will be at liberty to file opposition by May 5, 2025. Reply

thereto, if any, be filed by May 13, 2025.

List the matter on May 14, 2025 marked 3.15 PM.

(ARIJIT BANERJEE, J.)

(OM NARAYAN RAI, J.)

sd/