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Forest Certification Llc vs Willenskraft Business Service Private ...
2025 Latest Caselaw 2288 Cal/2

Citation : 2025 Latest Caselaw 2288 Cal/2
Judgement Date : 25 April, 2025

Calcutta High Court

Forest Certification Llc vs Willenskraft Business Service Private ... on 25 April, 2025

Author: Shampa Sarkar
Bench: Shampa Sarkar
      ORDER                                                           OCD-11
                          IN THE HIGH COURT AT CALCUTTA
                               COMMERCIAL DIVISION
                                   ORIGINAL SIDE

                             EC-COM/100/2025
                         FOREST CERTIFICATION LLC
                                    VS
               WILLENSKRAFT BUSINESS SERVICE PRIVATE LIMITED

BEFORE:
The Hon'ble JUSTICE SHAMPA SARKAR

Date: 25th April, 2025.

Appearance:

Mr. Shounak Mukhopaddhayay, Adv.

Mr. Debnarayan Patra, Adv.

Mr. Chandan Dutta, Adv.

...for award-holder.

Ms. Ujjaini Chatterjee, Adv. Mr. P. Majumdar, Adv.

...for judgment-debtor.

The Court:- Affidavit in opposition be filed within one week after

reopening after summer vacation. Reply thereto, if any, be filed within two

weeks thereafter.

Let the matter be added to the list on 1 st July, 2025 at 4:00 p.m.

(SHAMPA SARKAR, J.)

S. Kumar / R.D. Barua

 
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