Aditya Birla Finance Limited vs Riya Enterprise & Gita Stationery ...
2025 Latest Caselaw 2287 Cal/2

Calcutta High Court

Aditya Birla Finance Limited vs Riya Enterprise & Gita Stationery ... on 25 April, 2025

Author: Shampa Sarkar

Bench: Shampa Sarkar

      ORDER                                                           OCD-12
                          IN THE HIGH COURT AT CALCUTTA
                        ORDINARY ORIGINAL CIVIL JURISDICTION
                                   ORIGINAL SIDE
                               COMMERCIAL DIVISION

                                EC/333/2022
                        ADITYA BIRLA FINANCE LIMITED
                                      VS
              RIYA ENTERPRISE & GITA STATIONERY STORES & ORS.

BEFORE:
The Hon'ble JUSTICE SHAMPA SARKAR

Date: 25th April, 2025.

Appearance:

Mr. Amar Singh, Adv.

Mr. Ranjit Singh, Adv.

Ms. Tutul Das Singh, Adv.

Mr. Pranit Biswas, Adv.

Ms. Talat Nazreen, Adv.

...for award-holder.

Ujaaini Chatterjee, Adv.

Ms. Garima Raijada, Adv.

...for judgment-debtors.

The Court:- The judgment-debtor No.3 is not available for examination

on the ground of illness. His learned advocate submits that he may be

excused. Such prayer is granted.

An affidavit shall be filed, putting on record the steps taken for obtaining

the bank statements. The bank statements which are available shall be

annexed to the affidavit. Let this affidavit be filed within 22 nd May 2025.

Let the matter appear on 10th June 22025 at 4:00 p.m.

(SHAMPA SARKAR, J.)

S. Kumar / R.D. Barua