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Tata Steel Limited vs The Owners And Parties Intereseted In ...
2025 Latest Caselaw 2274 Cal/2

Citation : 2025 Latest Caselaw 2274 Cal/2
Judgement Date : 24 April, 2025

Calcutta High Court

Tata Steel Limited vs The Owners And Parties Intereseted In ... on 24 April, 2025

Author: Rajasekhar Mantha
Bench: Rajasekhar Mantha
OD-1+2

                                ORDER SHEET
                       IN THE HIGH COURT AT CALCUTTA
                       COMMERCIAL APPELLATE DIVISION
                                ORIGINAL SIDE


                    AD-COM/4/2024 WITH AS/3/1996
                          TATA STEEL LIMITED
                                  -VS-
       THE OWNERS AND PARTIES INTERESETED IN THE OCEAN VESSEL
                             ESPERANZA III
                                   ---

OCO/2/2025; IA NO:GA-COM/1/2024 THE TINPLATE COMPANY OF INDIA LTD

-VS-

THE O/P INTERESETED IN OCEAN VESSEL ESPERANZA III(SANDHEAD)

BEFORE:

The Hon'ble JUSTICE RAJASEKHAR MANTHA And The Hon'ble JUSTICE AJAY KUMAR GUPTA Date: April 24, 2025.

Mr. R. Banerji, Sr. Adv.; Mr. D.K. Sarkar, Adv.; Mr. J. Ghorai, Adv.; Mr. D. Ghorai, Adv.; Mr. S. Sen, Adv., appear. Mr. V.K. Ramavardhan, Sr. Adv.; Mr. K. Thakker, Sr. Adv.; Mr. S. Prasad, Adv., appear.

1. The Court: Hearing is concluded. Judgment is reserved.

(RAJASEKHAR MANTHA, J.)

(AJAY KUMAR GUPTA, J.)

tk

 
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