Sudha Jayaswal vs Gupta Engineering Company & Ors
2025 Latest Caselaw 2266 Cal/2

Calcutta High Court

Sudha Jayaswal vs Gupta Engineering Company & Ors on 24 April, 2025

Author: Arindam Mukherjee

Bench: Arindam Mukherjee

O-120
                                ORDER SHEET


                              CS/12/2023
                           IA No.GA/1/2024
                   IN THE HIGH COURT AT CALCUTTA
                 ORDINARY ORIGINAL CIVIL JURISDICTION
                            ORIGINAL SIDE


                          SUDHA JAYASWAL
                                VS.
                  GUPTA ENGINEERING COMPANY & ORS.


BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date: 24th April, 2025.

Mr. Dilip Kr. Ghosh, Advocate for the plaintiff.

Re : GA/1/2024

The Court : This is an application by the plaintiff for judgment upon

admission in a suit for recovery of money said to have been lent and

advanced.

Let this matter appear in the monthly list of May, 2025.

Re : CS/12/2023

Since the application for judgment upon admission is being heard,

the suit is directed to go out of the list with liberty to mention.

(ARINDAM MUKHERJEE, J.)

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