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Kuehne Nagel Pvt Ltd vs Pioneer Property Management Ltd And Anr
2025 Latest Caselaw 2257 Cal/2

Citation : 2025 Latest Caselaw 2257 Cal/2
Judgement Date : 23 April, 2025

Calcutta High Court

Kuehne Nagel Pvt Ltd vs Pioneer Property Management Ltd And Anr on 23 April, 2025

Author: Arijit Banerjee
Bench: Arijit Banerjee
OCD-1
                               ORDER SHEET

                               AO-COM/26/2024
                                    WITH
                               CS-COM/69/2024

                    IN THE HIGH COURT AT CALCUTTA
                       Commercial Appellate Division
                             ORIGINAL SIDE



                        KUEHNE NAGEL PVT LTD
                               VERSUS
              PIONEER PROPERTY MANAGEMENT LTD AND ANR.


  BEFORE:
  The Hon'ble JUSTICE ARIJIT BANERJEE

AND The Hon'ble JUSTICE OM NARAYAN RAI Date : 23rd April, 2025.

Appearance:

Ms. Jayati Choudhury, Adv.

Ms. Reshmi Bothra Singha, Adv.

Mr. Harsh Hiroo Gursahani, Adv.

Mr. Adarsh Kumar, Adv.

Mr. Sayandeep Pahari, Adv.

Mr. Alminhaz Karim, Adv.

Mr. Samrat Das, Adv.

Ms. Suparna Mukherjee, Sr. Adv.

Mr. Sankarsan Sarkar, Adv.

Mr. Abhijit Sarkar, Adv.

Mr. Ratul Das, Adv.

The Court: We are told that both the defendants/judgment-debtors

have filed separate appeals.

This is an appeal filed by the defendant no.2. The defendant no.2

says that it has put in as security, the principal decretal amount.

The defendant no.1's appeal (AD-COM/8/2024) be listed tomorrow,

i.e., April 24, 2025 along with an application that appears to have been filed

in the appeal.

(ARIJIT BANERJEE, J.)

(OM NARAYAN RAI, J.)

bp.

 
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