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Surendra Singh Bengani vs Sudha Kankaria
2025 Latest Caselaw 2243 Cal/2

Citation : 2025 Latest Caselaw 2243 Cal/2
Judgement Date : 22 April, 2025

Calcutta High Court

Surendra Singh Bengani vs Sudha Kankaria on 22 April, 2025

OD-3
                                ORDER SHEET

                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE


                               IA No.GA/1/2024
                              In RVWO/24/2024

                          SURENDRA SINGH BENGANI
                                    VS
                              SUDHA KANKARIA


     BEFORE:
     The Hon'ble JUSTICE KRISHNA RAO
     Date : April 22, 2025.
                                                                       Appearance :
                                                            Mr. Rohit Banerjee, Adv.
                                                   Mr. Virendra Singh Bengani, Adv.
                                                                   ... for the plaintiff

                                                         Mr. Subrata Goswami, Adv.
                                                     Mr. Debrup Bhattacharya, Adv.
                                                                ... for the defendant

          1.

Mr. Rohit Banerjee, learned Advocate, is appearing for the

plaintiff.

2. Mr. Subrata Goswami, learned Advocate, is appearing for the

defendant.

3. The plaintiff has filed an application being RVWO/24/2024

praying for review for judgment dated 24th April, 2024.

4. Both the parties have argued the matter at length.

5. Counsel for the plaintiff prays for time to take further

instruction to argue the matter further.

6. Accordingly, the case is adjourned.

7. Let the matter appear on 3rd June, 2025 at the top.

(KRISHNA RAO, J.) DB

 
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