Otmar Forster vs Anil Saraogi
2025 Latest Caselaw 2233 Cal/2

Calcutta High Court

Otmar Forster vs Anil Saraogi on 21 April, 2025

OCD-8

                                  ORDER SHEET

                       IN THE HIGH COURT AT CALCUTTA
                            COMMERCIAL DIVISION
                                ORIGINAL SIDE

                                CS-COM/135/2024
                              [OLD NO CS/188/2018]
                             IA NO: GA-COM/4/2024

                                 OTMAR FORSTER
                                       VS
                                  ANIL SARAOGI
BEFORE:
The Hon'ble JUSTICE KRISHNA RAO
Date: April 21, 2025.

                                                                         Appearance :
                                                             Mr. Rahul Poddar, Adv.
                                                                   ... for the plaintiff

                                                       Ms.Labanyasree Sinha, Adv.
                                                      Ms. Somali Bhattacharya, Adv.
                                                              Ms. Megha Das, Adv.
                                                                 ...for the defendant

             1.

Mr. Rahul Poddar, learned Advocate, is appearing for the

plaintiff.

2. Ms. Labanyasree Sinha, learned Advocate, is appearing for the

defendant.

3. The plaintiff has filed an application under Order-XIIIA of the

Commercial Courts Act praying for summary judgment.

4. It is found from the record that by an order dated 10th March,

2025, the plaintiff is granted leave to file supplementary affidavit but today

when the matter is called, Counsel for the plaintiff submits that they will

not file any supplementary affidavit.

5. Counsel for the plaintiff submits that the arguing Counsel is

not in a position to appear before this Court and prays for adjournment.

6. In view of the submission made by the Counsel for the plaintiff,

let the matter appear on 7th May, 2025 under the heading "Adjourned

Motion".

(KRISHNA RAO, J.)

S.Mandi