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I.G.E. (India) Private Limited vs Larica Infrastructure Limited
2025 Latest Caselaw 2224 Cal/2

Citation : 2025 Latest Caselaw 2224 Cal/2
Judgement Date : 17 April, 2025

Calcutta High Court

I.G.E. (India) Private Limited vs Larica Infrastructure Limited on 17 April, 2025

OD-11 & 12
                              ORDER SHEET

                   IN THE HIGH COURT AT CALCUTTA
                    Ordinary Original Civil Jurisdiction
                             ORIGINAL SIDE

                              EC/281/2021

                     I.G.E. (INDIA) PRIVATE LIMITED
                                     VS
                   LARICA INFRASTRUCTURE LIMITED

                                   WITH

                              EC/370/2023

                     I.G.E. (INDIA) PRIVATE LIMITED
                                     VS
                   LARICA INFRASTRUCTURE LIMITED




BEFORE:
The Hon'ble JUSTICE BISWAROOP CHOWDHURY

Date: April 17, 2025.

Appearance:

Mr. Debdatta Sen, Sr. Adv.

Ms. Suchismita Ghosh Chatterjee, Adv.

Mr. Malay Kr. Seal, Adv.

...for the decree holder

The Court:- Learned Counsel for the decree holder/petitioner is

present.

None appear for the judgment debtor.

On the prayer of learned Advocate for the decree holder/petitioner,

the matter stands adjourned till 10th June, 2025.

(BISWAROOP CHOWDHURY, J.)

DB

 
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