M/S. Sree Bishan Das Iron Works vs Sabita Saha And Anr
2025 Latest Caselaw 2219 Cal/2

Calcutta High Court

M/S. Sree Bishan Das Iron Works vs Sabita Saha And Anr on 17 April, 2025

OD-16
                                ORDER SHEET

                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE

                                EC/273/2023

                    M/S. SREE BISHAN DAS IRON WORKS
                                  -VS-
                          SABITA SAHA AND ANR.


BEFORE:
The Hon'ble JUSTICE BISWAROOP CHOWDHURY

Date: April 17, 2025.

Appearance:

Mr. Arnab Mukherjee, Adv.

Ms. S. Manna, Adv.

... for petitioner/decree-holder

The Court:- Learned Advocate for the petitioner/decree holder is present.

As the copy of the application for the execution has not been served

upon the substituted legal heirs of the judgment debtor, learned Advocate for

the petitioner/decree holder prays for time to take necessary steps.

This matter stands adjourned till 1st May, 2025 for necessary steps.

(BISWAROOP CHOWDHURY, J.)

DB