Soneko Marketing Pvt Ltd vs Core Minerals
2025 Latest Caselaw 2218 Cal/2

Calcutta High Court

Soneko Marketing Pvt Ltd vs Core Minerals on 17 April, 2025

OD-24
                              ORDER SHEET

                    IN THE HIGH COURT AT CALCUTTA
                     Ordinary Original Civil Jurisdiction
                              ORIGINAL SIDE

                                EC/57/2024
                               IN CS/7/2017
                             IA NO: GA/1/2025

                      SONEKO MARKETING PVT LTD.
                                VS
                           CORE MINERALS


BEFORE:
The Hon'ble JUSTICE BISWAROOP CHOWDHURY

Date: April 17, 2025.

Appearance:

Mr. Sorosij Dasgupta, Adv.

Mr. Biswaroop Mukherjee, Adv.

Ms. Saheli Bose, Adv.

... for petitioner/decree holder

Ms. Priyanka Gupta, Adv.

... for judgment debtor

The Court:- Learned Advocate for the petitioner/decree holder is

present.

Prayer is made on behalf of learned Advocate for the Judgment

Debtor/opposite party seeking time on account of bereavement.

The matter stands adjourned till 6th May, 2025.

The affidavit of assets which is not filed till today in spite of order

dated 6th February, 2025 be filed peremptorily.

(BISWAROOP CHOWDHURY, J.)

DB