Shivani Properties Pvt. Ltd vs Rajeev Lochan
2025 Latest Caselaw 2214 Cal/2

Calcutta High Court

Shivani Properties Pvt. Ltd vs Rajeev Lochan on 17 April, 2025

OD-10
                                ORDER SHEET

                    IN THE HIGH COURT AT CALCUTTA
                     Ordinary Original Civil Jurisdiction
                              ORIGINAL SIDE

                             EC/520/2019
                           WITH CS/223/2013
                IA NO: GA/1/2023, GA/2/2023, GA/3/2024,
                         GA/4/2024, GA/5/2025

                      SHIVANI PROPERTIES PVT. LTD.
                                  -VS-
                            RAJEEV LOCHAN


BEFORE:
The Hon'ble JUSTICE BISWAROOP CHOWDHURY
Date: April 17, 2025.

                                                                        Appearance:
                                                         Mrs. A. L. Sengupta, Adv.
                                                        Mr. Suman Majumder, Adv
                                                            ...for the decree holder

                                                         Mr. Pratip Mukherjee, Adv.
                                                                 For the respondent

The Court:- Learned Advocate for the plaintiff/petitioner is present.

Prayer is made on behalf of learned Advocate for judgment debtor.

For the interest of justice the matter is adjourned till 1 st May, 2025.

(BISWAROOP CHOWDHURY, J.)

DB