Eastern Railways vs M/S Veekay General Industries
2025 Latest Caselaw 2136 Cal/2

Calcutta High Court

Eastern Railways vs M/S Veekay General Industries on 16 April, 2025

Author: Arijit Banerjee

Bench: Arijit Banerjee

OCD-28
                        IN THE HIGH COURT AT CALCUTTA
                            Civil Appellate Jurisdiction
                                   ORIGINAL SIDE
                             (COMMERCIAL DIVISION)

                                  AD-COM/7/2024
                                      WITH
                                   CS/159/2019

                             EASTERN RAILWAYS
                                    VS
                       M/S VEEKAY GENERAL INDUSTRIES

    BEFORE:
    The Hon'ble JUSTICE ARIJIT BANERJEE
                        AND
    The Hon'ble JUSTICE OM NARAYAN RAI
    Date :16th April, 2025.


                                                                     Appearance :
                                                           Mr. Sourajit Dasgupta, Adv.
                                                        Mr. Vishwarup Acharyya, Adv.
                                                                 ...for the respondent.

The Court: This appeal is directed against a judgment and decree of a

learned Judge of this Court. The appellant is not represented today.

List this matter on April 21, 2025.

(ARIJIT BANERJEE, J.)

(OM NARAYAN RAI, J.)

KB AR (CR)