Paliram Lohia Huf vs Tanay Agarwal
2025 Latest Caselaw 2103 Cal/2

Calcutta High Court

Paliram Lohia Huf vs Tanay Agarwal on 8 April, 2025

Author: Arindam Mukherjee

Bench: Arindam Mukherjee

OD-14                                                                ORDER SHEET



                    IN THE HIGH COURT AT CALCUTTA
                  ORDINARY ORIGINAL CIVIL JURISDICTION

                                IA NO. GA/2/2024
                                        IN
                                  CS/190/2023

                              PALIRAM LOHIA HUF
                                     Vs
                               TANAY AGARWAL

BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE
Date: 8th April, 2025.
                                                                                     APPEARANCE:
                                            Ms. Priyanka Agarwal, Adv., Ms. Vedika Sureka, Adv.
                                                            For petitioner/plaintiff in GA/2/2024
                         Mr. Varun Kothari, Adv., Mr. Nikunj Berlia, Adv., Mrs. Urvashi Jain, Adv.
                                                                        For defendant/respondent

THE COURT: This is an application under Chapter XIIIA of the Original

Side Rules of this Court inter alia for summary judgment.

After hearing the parties, I find that the respondent be given an

opportunity to disclose his stand on affidavit.

Affidavit-in-opposition be filed by 2 nd May, 2025, reply, if any, be filed by

22nd May, 2025.

Let the matter appear in the monthly list of June 2025.

(ARINDAM MUKHERJEE, J.)

Sb/