Subhas Chandra Agarwalla vs Dr. Sonali Basu
2025 Latest Caselaw 2089 Cal/2

Calcutta High Court

Subhas Chandra Agarwalla vs Dr. Sonali Basu on 7 April, 2025

Author: Arindam Mukherjee

Bench: Arindam Mukherjee

O-13                                                           ORDER SHEET



                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION

                                 IA NO: GA/2/2025
                                         IN
                                   CS/199/2024

                         SUBHAS CHANDRA AGARWALLA
                                    VS
                              DR. SONALI BASU

BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date: 7th April, 2025.

APPEARANCE:

Mr. Souradeep Banerjee, Adv.

Ms. Sonia Sharma, Adv.

For plaintiff

THE COURT: This is an application for judgment upon admission under

the provisions of Order 12 Rule 6 of the Civil Procedure Code, 1908 (in short

CPC).

Let a copy of this application be served on the defendant.

Let this matter appear in the list on 28 th April, 2025.

(ARINDAM MUKHERJEE, J.)

Sb/